Sanction–Effect of reinstatement–Accused was not in government service on the day the charge sheet was filed–Protection not aviable.
2007(3) LAW HERALD (SC) 2345 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Arijit Pasayat The Hon’ble Mr. Justice S.H. Kapadia Criminal Appeal No. 1205 of…