Supreme Court of India Judgements

47295 Judgements hosted as on 13/10/2026 - Search (FREE), Subscribe @ Rs 99/- for 6 months, sclaw@sclaw.in, WA +91 9417245693.

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C P C

Order VI Rule 17 CPC | Amendment Permissible If Additional Facts & Reliefs Have Direct Nexus With Existing Controversy

Oct 13, 2026 sclaw
Election Laws Municipal Laws

Supreme Court Dismisses Andhra Pradesh Govt Plea Against HC Quashing 34% Backward Class Quota In Local Body Elections

Oct 11, 2026 sclaw
Cr P C

Procedural Violation Will Not Vitiate Seizure But Can Affect Evidentiary Value

Oct 11, 2026 sclaw
Bhartiya Nagrik Suraksha Sanhita Cr P C

Victim Also Has Right To Seek Speedy Trial Like Accused

Oct 11, 2026 sclaw