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C P C

Section 92 CPC Procedure Not Applicable In Suit By A Trust: SC

Bysclaw

Feb 1, 2020

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Unequivocal Statements Made By Counsel Will Be Binding On Clients: SC
[Order VIII Rule 6A CPC] Counter Claim Cannot Be Filed After Framing Of Issues: SC

By sclaw

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Supreme Court of India  Judgements

Supreme Court of India Judgements

46800 Judgements hosted as on 24/06/2025 - Search (FREE), Subscribe, Read & Download