Last seen together–The circumstance of “last seen” together may not by itself necessarily lead to the inference that it was the accused who committed the crime.
2007(5) LAW HERALD (SC) 4056 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice S.H. Kapadia The Hon’ble Mr. Justice B. Sudershan Reddy Criminal Appeal No. 1472…