Real Estate (Regulation and Development) Act, 2016 – Sections 79 – Bar of jurisdiction – Consumer complaint by allottee against builder – Section 79 of the RERA Act does not in any way bar the Commission or Forum under the provisions of the CP Act to entertain any complaint.
SUPREME COURT OF INDIA DIVISION BENCH M/S. IMPERIA STRUCTURES LIMITED — Appellant Vs. ANIL PATNI AND ANOTHER — Respondent ( Before : Uday Umesh Lalit and Vineet Saran, JJ. )…