Supreme Court Rejects UCO Bank’s Plea That Employee Dismissed For Misconduct Wasn’t Entitled To Pension Despite 10 Yrs Service
2025 INSC 442 REPORTABLE IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION CIVIL APPEAL NO. 5922 OF 2024 UCO BANK & ANR. APPELLANT(S) VERSUS VIJAY KUMAR HANDA RESPONDENT(S) J…