Acquisition of Land—Determination of value of land—Standing Tree—Court has no power to value the trees separately and award both the value of the land and also the value for trees.
2007(2) LAW HERALD (SC) 1428 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Dr. A.R. Lakshmanan The Hon’ble Mr. Justice Tarun Chatterjee Civil Appeal No. 6497-6500…