Contempt—High Court is not empowered to initiate proceedings suo-motu or otherwise for the contempt of Supreme Court.
2017(1) Law Herald (SC) 105 : 2017 LawHerald.Org 507 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Chief Justice T.S. Thakur The Hon’ble Mr. Justice A.M. Khanwilkar Criminal…