Civil Procedure Code, 1908 (CPC) – Order 37 Rule 3 – Leave to defend – Grant of leave to defend (with or without conditions) is the ordinary rule; and denial of leave to defend is an exception –
SUPREME COURT OF INDIA DIVISION BENCH B.L. KASHYAP AND SONS LIMITED — Appellant Vs. M/S JMS STEELS AND POWER CORPORATION AND ANOTHER — Respondent ( Before : Vineet Saran and…