mposition of condition – Allegations of misappropriation of stock – Relevant aspect not gone into by High Court – Condition of depositing of Rs. 10,00,000/- – Not supported by reasons – Order set aside – Matter remitted for fresh consideration.
AIR 2007 SC 136 : (2006) 4 ARBLR 247 : (2007) CriLJ 303 : (2006) 12 SCALE 210 : (2006) 12 SCC 433 : (2006) 8 SCR 770 Supp…