Bail—Grant of—Factors to be considered; enumerated.
2007(3) LAW HERALD (SC) 2613 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Dr. Arijit Pasayat The Hon’ble Mr. Justice Altamas Kabir Criminal Appeal No. 1122…
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2007(3) LAW HERALD (SC) 2613 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Dr. Arijit Pasayat The Hon’ble Mr. Justice Altamas Kabir Criminal Appeal No. 1122…
(2009) 6 JT 431 : (2009) 7 SCALE 231 : (2009) 6 SCC 561 SUPREME COURT OF INDIA BAKSHISH RAM AND ANOTHER — Appellant Vs. STATE OF PUNJAB —…
(2012) CriLJ 4670 : (2012) 4 JCC 2909 : (2012) 9 JT 155 : (2013) 1 RCR(Criminal) 277 : (2012) 9 SCALE 165 : (2012) 9 SCC 446 SUPREME COURT…
2007(3) LAW HERALD (SC) 2610 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice K. G. Balakrishnan, CJI The Hon’ble Mr. Justice P.K. Balasubramanyan Criminal Appeal No.…
2007(3) LAW HERALD (SC) 2553 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice K.G. Balakrishnan, Chief Justice The Hon’ble Mr. Justice P.K. Balasubramaniyan Criminal Appeal No.…
2007(3) LAW HERALD (SC) 2543 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Tarun Chatterjee The Hon’ble Mr. Justice P.K. Balasubramaniyan Criminal Appeal No. 1065…
(2004) 13 SCC 521 SUPREME COURT OF INDIA PANDURANG BALIRAMJI KHARAD — Appellant Vs. STATE OF MAHARASHTRA — Respondent ( Before : Shivaraj V. Patil, J; B.N. Srikrishna, J…
(2004) 13 SCC 507 SUPREME COURT OF INDIA JAGAN ALIAS JAGAN NATH — Appellant Vs. STATE OF HARYANA — Respondent ( Before : Shivaraj V. Patil, J; B.N. Srikrishna,…
2007(3) LAW HERALD (SC) 2448 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Arijit Pasayat The Hon’ble Mr. JusticeD.K. Jain Criminal Appeal No. 1002 of 2007 Deepak…
(2010) CriLJ 1433 : (2009) 14 JT 37 : (2009) 15 SCC 75 : (2009) 11 SCR 761 SUPREME COURT OF INDIA GURIA, SWAYAM SEVI SANSTHAN — Appellant Vs.…