Arbitration Act, 1940 – Sections 30 and 33 – Arbitration award – Interference by Court – Scope of –
AIR 1987 SC 81 : (1987) 1 ARBLR 29 : (1986) JT 818 : (1986) 2 SCALE 756 : (1986) 1 SCC 506 Supp : (1987) 1 UJ 247 SUPREME…
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AIR 1987 SC 81 : (1987) 1 ARBLR 29 : (1986) JT 818 : (1986) 2 SCALE 756 : (1986) 1 SCC 506 Supp : (1987) 1 UJ 247 SUPREME…
2007(1) LAW HERALD (SC) 625 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice S.B. Sinha The Hon’ble Mr. Justice Markandey Katju Civil Appeal No. 326 of 2007…
2007(1) LAW HERALD (SC) 568 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Dr. AR. Lakshmanan The Hon’ble Mr. Justice V.S. Sirpurkar Civil Appeal No. 266 of…
2007(1) LAW HERALD (SC) 401 IN THE SUPREME COURT OF INDIA Before Hon’ble Dr. Arijit Pasayat The Hon’ble Mr. Justice S. H. Kapadia Civil Appeal No. 149 of 2007 Krishna…