Dying Declarations—Abetment of suicide—Cruelty to wife—Different versions of dying declarations—Benefit of doubt given—Husband acquitted.
2007(2) LAW HERALD (SC) 965 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice S.B. Sinha The Hon’ble Mr. Justice Markandey Katju Criminal Appeal No. 292 of…