Admissibility of Document—Objection as to method—An objection relating to the mode or method of proof has to be raised at the time of making of the document as an exhibit and not later.
(2017) AIR(SCW) 3441 : (2017) AIR(SC) 3441 : (2017) AllSCR(Crl) 1670 : (2017) 3 ALT(Crl) 99 : (2017) CriLJ 4352 : (2017) CriLR 901 : (2017) 3 Crimes 234 :…