Judicial Review—Is not against the decision. It is against the decision making process.Only on the grounds of mala fide, arbitrariness and perversity.
2007(4) LAW HERALD (SC) 2833 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice H.K. Sema The Hon’ble Mr. Justice Lokeshwar Singh Panta Civil Appeal No.298 of…