Uttar Pradesh Industrial Disputes Act, 1947 – Section – 6N – Order of reinstatement
(2000) 84 FLR 896 : (1999) 10 JT 452 : (2000) 1 LLJ 1076 : (2000) 9 SCC 501 SUPREME COURT OF INDIA STATE OF U.P. AND ANOTHER —…
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(2000) 84 FLR 896 : (1999) 10 JT 452 : (2000) 1 LLJ 1076 : (2000) 9 SCC 501 SUPREME COURT OF INDIA STATE OF U.P. AND ANOTHER —…
(1998) 4 JT 434 : (1997) 8 SCC 167 SUPREME COURT OF INDIA ROSHAN PRASAD AND ANOTHER — Appellant Vs. SHIV PAL AND OTHERS — Respondent ( Before :…
(1996) 11 JT 499 : (1996) 9 SCALE 284 : (1997) 9 SCC 313 : (1996) 9 SCR 161 Supp SUPREME COURT OF INDIA STATE OF T.N. — Appellant Vs.…
(2013) 1 AD 325 : AIR 2013 SC 693 : (2013) 1 JT 276 : (2013) 1 RCR(Civil) 610 : (2013) 1 SCALE 7 : (2013) 3 SCC 1 :…
2007(2) LAW HERALD (SC) 996 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Dr. AR. Lakshmanan The Hon’ble Mr. Justice Altamas Kabir Special Leave Petition (Criminal)…
2007(1) LAW HERALD (SC) 746 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Dr. AR. Lakshmanan The Hon’ble Mr. Justice Altamas Kabir Special Leave Petition (criminal) Nos.…