HELD showing undue favour to a party under the guise of passing judicial orders is the worst kind of judicial dishonesty and misconduct. Appeal of delinquent judicial officer – dismissed.
SUPREME COURT OF INDIA DIVISON BENCH MUZAFFAR HUSAIN — Appellant Vs. STATE OF UTTAR PRADESH AND ANOTHER — Respondent ( Before : Dr. Dhananjaya Y. Chandrachud and Belam. Trivedi, JJ.…