Service Law – Caste Verification – Correctness of report – Mere fact that the Caste Verification Committee gave a report of about candidates in a few days cannot be a reason to doubt the correctness of the report.
SUPREME COURT OF INDIA DIVISON BENCH M. V. CHANDRAKANTH — Appellant Vs. SANGAPPA AND OTHERS — Respondent ( Before : Indira Banerjee and J. K. Maheshwari, JJ. ) Civil Appeal…