Wakf Act, 1995 – Sections 6 and 83(a) – Wakf of property – Suit for declaration – Limitation –
(2005) 1 JT 67 : (2005) 1 SCC 741 : (2005) 1 SCR 1 SUPREME COURT OF INDIA ABDUL RAIS AND OTHERS — Appellant Vs. MADHYA PRADESH WAKF BOARD…
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(2005) 1 JT 67 : (2005) 1 SCC 741 : (2005) 1 SCR 1 SUPREME COURT OF INDIA ABDUL RAIS AND OTHERS — Appellant Vs. MADHYA PRADESH WAKF BOARD…
2007(2) LAW HERALD (SC) 1020 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Tarun Chatterjee The Hon’ble Mr. Justice R. V. Raveendran Civil Appeal No. 3096…
2007(2) LAW HERALD (SC) 1006 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Dr. Arijit Pasayat The Hon’ble Mr. Justice S. H. Kapadia Civil Appeal No.…
AIR 1990 SC 10 : (1989) 43 ELT 790 : (1989) 59 FLR 631 : (1989) 3 JT 530 : (1989) 2 SCALE 510 : (1989) 4 SCC 582…