Appeal against acquittal—No appearance of counsel for appellant as his name did not appeared in cause list—Order passed—Matter in appeal remitted to be decided afresh.
2007(2) LAW HERALD (SC) 1125 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice Arijit Pasayat The Hon’ble Mr. Justice R. V. Raveendran Criminal Appeal No. 1006…