Appointment – Acquisition of land – Persons affected as a result of acquisition are not entitled to preferential treatment for employment in the Company.
(1995) 3 JT 428 : (1995) 2 SCALE 539 : (1995) 2 SCC 225 Supp : (1995) 3 SCR 76 : (1995) 2 UJ 129 SUPREME COURT OF INDIA…