Bail—Speedy Trial—Direction issued to subordinate court to decide bail applications normally within one week and High Court to ensure that bail application filed before it be decided within one month.
(2017) 99 ACrC 675 : (2017) 173 AIC 1 : (2017) 2 AICLR 362 : (2017) AIR(SCW) 1362 : (2017) AIR(SC) 1362 : (2017) ALLMR(Cri) 1737 : (2017) 2 ALT(Crl)…