Non Compoundable Offence–Compromise of–Courts have no powers to allow compromise of a prosecution when the same is not permissible in terms of Section 320 of the Code.
2007(1) LAW HERALD (SC) 674 IN THE SUPREME COURT OF INDIA Before The Hon’ble Mr. Justice S.B. Sinha The Hon’ble Mr. Justice Markandey Katju Criminal Appeal No. 149 of…