Bail—Merits of Case—Court must not go into deep into merits of the matter while considering bail application
2018(3) Law Herald (SC) 2383 : 2018 LawHerald.Org 1584 IN THE SUPREME COURT OF INDIA Before Hon’ble Mr. Justice L. Nageswara Rao Hon’ble Mr. Justice Mohan M. Shantanagoudar Criminal Appeal…