Supreme Court of India Judgements

47295 Judgements hosted as on 13/11/2026 - Search (FREE), Subscribe @ Rs 99/- for 6 months, sclaw@sclaw.in, WA +91 9417245693.

C P C

Second Appeal–High Court should be slow in reversing finding of facts unless there are compelling reasons for doing so.

Bysclaw

Apr 6, 2017

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