Auction–Petition–Without drawing a final decree proceeding, the Court could not have put the property on auction sale Decree–Only a final decree could be put to execution.
2007(2) LAW HERALD (SC) 1276
IN THE SUPREME COURT OF INDIA
Before
The Hon’ble Mr. Justice Arijit Pasayat
The Hon’ble Mr. Justice S.H. Kapadia,
Civil Appeal No. 5107...