“Supreme Court Rejects “Technicality”: Adani Power Loses Bid for Additional Payment from Rajasthan Discoms”
SUPREME COURT OF INDIA DIVISION BENCH JAIPUR VIDYUT VITRAN NIGAM LTD. AND OTHERS — Appellant Vs. ADANI POWER RAJASTHAN LTD. AND ANOTHER — Respondent ( Before : Aniruddha Bose and…