“Silk Sarees and Sales Tax Rates: Supreme Court Upholds Delhi Government’s Levy Under ADE Act, CST Act, and Delhi Sales Tax Act”
SUPREME COURT OF INDIA DIVISION BENCH SAREE SANSAR — Appellant Vs. GOVT. OF NCT OF DELHI AND OTHERS — Respondent ( Before : Abhay S. Oka and Sanjay Karol, JJ.…