Death of child in accident – Under the MV Act, there is no restriction that the Tribunal/Court cannot award compensation exceeding the amount so claimed
SUPREME COURT OF INDIA DIVISION BENCH MEENADEVI — Appellant Vs. NUNU CHAND MAHTO @ NEMCHAND MAHTO AND OTHERS — Respondent ( Before : Sanjiv Khanna and J.K. Maheshwari, JJ. )…