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Calculation of the Hypothetical Regulatory Asset Base (HRAB) - Direction issued to Telecom Disputes Settlement and Appellate Tribunal (TDSAT) to examine effect of 'new evidence' produced by Delhi International Airport Limited (DIAL). - Supreme Court of India Judgements
SUPREME COURT OF INDIA DIVISION BENCH DELHI INTERNATIONAL AIRPORT LTD. — Appellant Vs. AIRPORTS ECONOMIC REGULATORY AUTHORITY AND OTHERS — Respondent ( Before : Sanjay Kishan Kaul and M. M. Sundresh, JJ. ) Miscellaneous Application No. 1721 of 2023 in C.A. No. 8378 of 2018 with Miscellaneous Application No.1710 of 2023 in C.A. No. 5401 […]
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