Penal Code, 1860 (IPC) - Sections 302, 307, and 326 read with Section 120B - Abkari Act, 1077 - Section 55(a), 55 (h), 55 (i) and 57(A)(1)(ii) - Deadly conspiracy of liquor poisoning by mixing noxious substances likely to endanger human life -Conspiracy is when two or more persons agree to do or cause to be done an illegal act or legal act by illegal means - Offence of criminal conspiracy is an exception to the general law, where intent alone does not constitute crime - It is the intention to commit a crime and join hands with persons having the same intention -