https://sclaw.in/2023/11/12/conservation-of-foreign-exchange-and-prevention-of-smuggling-activities-act-1974-cofeposa-sections-3-9-and-12a-detention-order-applicability-of-section-9-and-section-12a-of-cofeposa-order/
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (COFEPOSA) - Sections 3, 9 and 12A - Detention order - Applicability of Section 9 and Section 12A of COFEPOSA - Order of detention had not been revoked on the report of the Advisory Board or before the receipt of the report of Advisory Board or before making a reference to the Advisory Board -