https://sclaw.in/2023/11/07/criminal-procedure-code-1973-crpc-section-482-second-petition-maintainability-a-second-petition-not-maintainable-under-section-482-cr-p-c-on-grounds-that-were-available-for-challenge-even/
Criminal Procedure Code, 1973 (CrPC) - Section 482 - Second petition - Maintainability - A second petition not maintainable under Section 482 Cr.P.C. on grounds that were available for challenge even at the time of filing of the first petition