SAME SEX MARRIAGE - Before : Dr Dhananjaya Y Chandrachud, CJI., Sanjay Kishan Kaul, S. Ravindra Bhat, Hima Kohli and Pamidighantam Sri Narasimha, JJ. - Supreme Court of India Judgements
SUPREME COURT OF INDIA CONSTITUTION BENCH SUPRIYO @ SUPRIYA CHAKRABORTY AND ANOTHER — Appellant Vs. UNION OF INDIA — Respondent ( Before : Dr Dhananjaya Y Chandrachud, CJI., Sanjay Kishan Kaul, S. Ravindra Bhat, Hima Kohli and Pamidighantam Sri Narasimha, JJ. ) Writ Petition (Civil) No. 1011 of 2022 with Writ Petition (Civil) No. 93 […]
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