https://sclaw.in/2023/07/19/it-is-not-at-the-sweet-will-of-the-government-that-the-extensions-can-be-granted-to-the-incumbents-in-the-office-of-the-director-of-cbi-director-of-enforcement-it-is-only-on-the-basis-of-the-recomme/
It is not at the sweet-will of the Government that the extensions can be granted to the incumbents in the office of the Director of CBI/Director of Enforcement - It is only on the basis of the recommendations of the Committees which are constituted to recommend their appointment and that too when it is found in public interest and when the reasons are recorded in writing, such an extension can be granted by the Government.