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'Uncontested Claim Of Wife Regarding Husband's Income Be Taken As Gospel Truth' - Supreme Court of India Judgements
Supreme Court has awarded an enhanced compensation under the Workmen Compensation Act, 1923 to the kin of a deceased employee, while holding that the objective of the Act, 1923 is dispensation of social justice. The Bench took an empathetic view and instead of remanding the matter back to High Court for re-consideration, it has itself […]
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