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Judicial officers Pension - SCOI vide Orders dated 27.07.2022 and 18.01.2023 already directed that all arrears of pay be cleared by 30.06.2023 - In this regard, it is directed that compliance affidavits must be filed by all States and Union Territories by 30.07.2023 that the arrears of pay have been positively credited into the accounts of the concerned officers - Supreme Court of India Judgements
SUPREME COURT OF INDIA FULL BENCH ALL INDIA JUDGES ASSOCIATION — Appellant Vs. UNION OF INDIA AND OTHERS — Respondent ( Before : Dr Dhananjaya Y Chandrachud, CJI., V. Ramasubramanian and Pamidighantam Sri Narasimha, JJ. ) Writ Petition (Civil) No. 643 of 2015 with Special Leave Petition (Civil) Nos. 6471-6473 of 2020 with Contempt Petition […]
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