https://sclaw.in/2023/05/31/in-the-absence-of-a-fixed-date-indicated-in-the-advertisement-notification-inviting-applications-with-reference-to-which-the-requisite-qualifications-should-be-judged-the-only-certain-date-for-the-sc/
HELD in the absence of a fixed date indicated in the advertisement/notification inviting applications with reference to which the requisite qualifications should be judged, the only certain date for the scrutiny of the qualifications will be the last date for making the applications.