https://sclaw.in/2023/05/31/election-law-allegation-of-corrupt-practice-as-material-facts-regarding-allegations-of-corrupt-practice-have-not-been-pleaded-the-election-petition-does-not-disclose-any-cause-of-action-as-far-as/
Election Law - Allegation of corrupt practice - As material facts regarding allegations of corrupt practice have not been pleaded, the election petition does not disclose any cause of action as far as the ground of corrupt practice is concerned.