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Senior Advocates - An interview process would allow for a more personal and in-depth examination of the candidate - An interview also enables a more holistic assessment, particularly as the Senior Advocate designation is an honour conferred to exceptional advocates - A Senior Advocate is also required to be very articulate and precise within a given timeframe, which are values that can be easily assessed during an interview. - Supreme Court of India Judgements
SUPREME COURT OF INDIA FULL BENCH MS. INDIRA JAISING — Appellant Vs. SUPREME COURT OF INDIA, THROUGH SECRETARY GENERAL — Respondent ( Before : Sanjay Kishan Kaul, Ahsanuddin Amanullah and Aravind Kumar, JJ. ) M.A. Nos. 709 of 2022, 1502 of 2020; IA Nos.58694 of 2022, 74393 of 2020, 75687 of 2021 In Writ Petition […]
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