Promotion of Judicial Officers as District Judges - Impugned Select List dated 10.03.2023 issued by the High Court and the subsequent Notification dated 18.04.2023 issued by the State Government granting promotion to the cadre of District Judge are illegal and contrary to the relevant Rules and Regulations and even to the decision of this Court in the case of All India Judges' Association and Ors. vs. Union of India and Ors., (2002) 4 SCC 247 - Supreme Court of India Judgements
SUPREME COURT OF INDIA DIVISION BENCH RAVIKUMAR DHANSUKHLAL MAHETA AND ANOTHER — Appellant Vs. HIGH COURT OF GUJARAT AND OTHERS — Respondent ( Before : M.R. Shah and C.T. Ravikumar, JJ. ) Writ Petition (C) No. 432 of 2023 Decided on : 12-05-2023 Judicial Service – Promotion of Judicial Officers as District Judges – Impugned […]
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