Criminal Procedure Code, 1973 (CrPC) - Section 102 - Power of police officer to seize certain property.- If a criminal investigation against unrelated party that is not related to company, bank account of a company cannot be freeze. - Supreme Court of India Judgements
SUPREME COURT OF INDIA DIVISION BENCH M/S. JERMYN CAPITAL LLC DUBAI — Appellant Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS — Respondent ( Before : Krishna Murari and Sanjay Kumar, JJ. ) Criminal Appeal No. of 2023 ( @ SLP (Crl.) No. 9134 of 2018) Decided on : 09-05-2023 Criminal Procedure Code, 1973 (CrPC) – […]
sclaw
