https://sclaw.in/2023/05/11/criminal-procedure-code-1973-crpc-section-102-power-of-police-officer-to-seize-certain-property-if-a-criminal-investigation-against-unrelated-party-that-is-not-related-to-company-bank-accoun/
Criminal Procedure Code, 1973 (CrPC) - Section 102 - Power of police officer to seize certain property.- If a criminal investigation against unrelated party that is not related to company, bank account of a company cannot be freeze.