https://sclaw.in/2023/05/09/service-law-pension-merely-because-there-were-some-wrong-deductions-from-the-salary-and-was-treated-as-member-of-the-cpf-scheme-cannot-be-permitted-to-be-raised-as-a-ground-to-defeat-rightful-cla/
Service Law - Pension - Merely because there were some wrong deductions from the salary and was treated as member of the CPF Scheme, cannot be permitted to be raised as a ground to defeat rightful claim.