https://sclaw.in/2023/04/30/held-in-the-nature-of-the-transaction-and-what-was-actually-sold-by-the-official-liquidator-plant-and-machinery-such-as-would-answer-the-description-of-immovable-property-must-also-be-found-part-o/
HELD in the nature of the transaction, and what was actually sold by the Official Liquidator, plant and machinery, such as would answer the description of immovable property, must also be found part of the property for the purpose of the stamp duty and other charges as per law.