https://sclaw.in/2023/04/30/appellants-are-entitled-to-financial-upgradation-under-the-acp-scheme-on-completion-of-requisite-regular-service-ignoring-the-higher-qualification-prescribed-for-the-next-higher-post-as-grant-of-such/
Appellants are entitled to financial upgradation under the ACP Scheme on completion of requisite regular service ignoring the higher qualification prescribed for the next higher post as grant of such benefit is not actually a promotion but only financial upgradation and if the higher qualification is insisted it would frustrate the purpose of the entire scheme.