https://sclaw.in/2023/04/22/held-allotment-of-an-identified-plot-in-favour-of-shashi-bala-did-not-crystallize-by-the-date-of-the-full-bench-judgment-and-was-at-the-stage-of-the-governments-approval-fb-judgement-held-invalidati/
HELD allotment of an identified plot in favour of Shashi Bala did not crystallize by the date of the Full Bench judgment and was at the stage of the Governments approval- FB judgement held invalidating the actual allotments made under the discretionary quota and directing the Government to draw up a policy in relation to reservation for various categories - Appeal dismissed